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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(1)(b) in The Land Records Maintenance Act, 1895

(b)prescribing the manner of making entries of mutations in the record of rights, preparing new editions of such records, and republishing them from time to time, or otherwise making them available for public information;