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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(a)sanctioned plans, layout plans, along with specifications, approved by the competent authority, by display at the site or such other place as may be specified by the regulations made by the Authority ;