Section 63(2A)(iii) in The Coal Mines Provident Fund Scheme

[Cites 0, Cited by 0] [Section 63(2A)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2A)(iii) in The Coal Mines Provident Fund Scheme

(iii)twenty five percent of the employer's contribution and interest thereon shall be forfeited to the Fund if the period of membership is 5 years or more but less than 10 years; or

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Union of India - Subsection

Section 63(2A)(iii) in The Coal Mines Provident Fund Scheme