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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(2) in Goa Ayurvedic and other Allied Indian Systems of Medicine Council Act, 2019

(2)No court shall take cognizance of any offence under this Act except on a complaint in writing of an officer empowered by rules made in this behalf.