Supreme Court - Daily Orders
Assistant Defence Estates Officer (Now ... vs Communidade Of Cotombi . on 2 May, 2016
ITEM NO.105 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 8749/2013
ASSISTANT DEFENCE ESTATES OFFICER Appellant(s)
VERSUS
COMMUNIDADE OF COTOMBI & ANR. Respondent(s)
(with interim relief and office report)
Date : 02/05/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr A Deb Kumar, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
No one has entered appearance on behalf of the respondents.
Appellant has not filed statement of case. Since it is no more a mandate after the amendment in the Supreme Court Rules, 2013, registry to process the matter for being listed before the Hon'ble Court as per rules. Signature Not Verified Digitally signed by Hema Joshi Date: 2016.05.03 11:19:27 IST
Reason: (PAWAN DEV KOTWAL)
Registrar