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Supreme Court - Daily Orders

Assistant Defence Estates Officer (Now ... vs Communidade Of Cotombi . on 2 May, 2016

     ITEM NO.105                            REGISTRAR COURT. 1                   SECTION IX

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                          Civil Appeal    No(s).   8749/2013


     ASSISTANT DEFENCE ESTATES OFFICER                                       Appellant(s)

                                                         VERSUS

     COMMUNIDADE OF COTOMBI & ANR.                                           Respondent(s)

     (with interim relief and office report)


     Date : 02/05/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr A Deb Kumar, Adv.
                                          Mr. B. V. Balaram Das,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete.

No one has entered appearance on behalf of the respondents.

Appellant has not filed statement of case. Since it is no more a mandate after the amendment in the Supreme Court Rules, 2013, registry to process the matter for being listed before the Hon'ble Court as per rules. Signature Not Verified Digitally signed by Hema Joshi Date: 2016.05.03 11:19:27 IST

Reason:                                                                 (PAWAN DEV KOTWAL)
                                                                             Registrar