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Himachal Pradesh High Court

Boehinder Pharma vs . Msn Laboratories Pvt. on 14 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Boehinder Pharma Vs. MSN Laboratories Pvt. Ltd. & Anr.

.

COMS No.7 of 2022 14.03.2022 Present: M/s Ashok Aggarwal and Vinay Kuthiala, Senior Advocates, with M/s Atul Jhingan, Shilpa Sood, Sanjay Kumar, Arpita Sawhney and Priyansh Sharma, Advocates for the plaintiffs.

Mr. B.C. Negi, Senior Advocate with M/s Sai Deepak, Guru Natraj, Shradha Karol and Ankur Vyas, Advocates, for defendant No.1.

Mr. Neeraj Gupta, Senior Advocate, with M/s Rajeshwari, Anuj Gupta, Abhineeta Chaturvedi and Swapnil Gaur, Advocates, for defendant No.2.

As prayed for, list on 23.03.2022. Registry is directed to reflect name of Mr. Anuj Gupta, Advocate, as counsel for defendant No.2 in the cause list.

(Ajay Mohan Goel) Judge March, 14, 2022 (Chander/Narender) ::: Downloaded on - 14/03/2022 20:13:26 :::CIS