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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Punjab - Subsection

Section 169(b) in The Punjab Panchayati Raj Act, 1994

(b)[ one-half of the total number of offices of the Chairman and the Chairman of the Zila Parishads in the State of Punjab shall be reserved women: [Substituted by Punjab Act No. 12 of 2017, dated 4.7.2017.]