Section 6(4) in The Insurance Regulatory And Development Authority (Meetings) Regulations, 2000
(4)Notwithstanding anything contained in sub-regulation (3), the minutes may also be kept by way of micro films or any other authentic modern means of safe storing and retrieval of records or printed material produced by a computer, if the same is recognised under any law and subject to the conditions, restrictions or safeguards mentioned in such law.
