Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142] [Entire Act] State of West Bengal - Subsection Section 142(j) in The West Bengal Panchayat Act, 1973 (j)[ he has been convicted under section 189 at any time during the last ten years; or] [Clauses (i) to (l) inserted by W.B. Act 18 of 1994.]
