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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(4) in Rajasthan Police Subordinate Service Rules, 1989

(4)that the persons appointed to the posts of Sub-Inspector/ Platoon Commander included in Section-I, II and IV of Schedule-I in accordance with the provisions contained in proviso (a) to sub-rule (2) of Rule-17 shall rank junior to the persons appointed by direct recruitment in the same year under rule 25.