Section 29(g) in The U.P. Sahkari Gram Vikas Banks Act, 1964
(g)periodical settlement of accounts between [Gram Vikas Banks] [Substituted by U.P. Act 19 of 1994.] and the [Uttar Pradesh Sahkari Gram Vikas Bank] [Substituted by U.P. Act 19 of 1994.] and for the payment of the amounts recovered by the [Gram Vikas Banks] [Substituted by U.P. Act 19 of 1994.] on mortgages transferred or deemed under Section 12 to have been transferred to the [Uttar Pradesh Gram Vikas Bank] [Substituted by U.P. Act 19 of 1994.];
