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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(1) in Andhra Pradesh Agricultural University Act, 1963

(1)The income from fees real issued by, any contribution and endowment received by, and all grants made to, the other funds University, shall form one general fund to be called the "General Fund of the University" and all money so realised and received shall be credited to it.