Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36U] [Entire Act] State of West Bengal - Subsection Section 36U(1) in New Town, Kolkata Development Authority Act, 2007 (1)Objections filed under section 36S, shall be entered in a register maintained for the purpose in such manner as may be specified.