Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 20]

Bombay High Court

Birla Precision Technologies Limited ... vs Joyaji Ramchandra Tawade (Died) ... on 18 September, 2018

Author: Sadhana S. Jadhav

Bench: Sadhana S. Jadhav

Dusane                                     1/5               2 nmw 136.2018.doc

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                        

                            NOTICE OF MOTION NO.136 OF 2018
                                          IN
                             WRIT PETITION NO.1121 OF 2017



         Birla Precision Technologies Ltd. & Anr. ....     Petitioner

               Vs.

         Ganesh Moreshwar Patwardhan (Died) ....           Respondents
         thru' his Legal Heirs 

                                     ALONGWITH
                         NOTICE OF MOTION (ST.) NO.33 OF 2018
                                         IN
                            WRIT PETITION NO.1122 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Bhaskar Shankar Gawde                    ....     Respondent


                                     ALONGWITH
                         NOTICE OF MOTION (ST.) NO.49 OF 2018
                                         IN
                            WRIT PETITION NO.1163 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Vitthal Laxman Bandwalkar                ....     Respondent




            ::: Uploaded on - 24/09/2018                 ::: Downloaded on - 24/09/2018 23:28:34 :::
 Dusane                                     2/5               2 nmw 136.2018.doc


                                     ALONGWITH
                         NOTICE OF MOTION (ST.) NO.55 OF 2018
                                         IN
                            WRIT PETITION NO.1126 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Ashok Sadashiv Naik (died)               ....     Respondents
         thru' his LR Lata Naik

                                      ALONGWITH
                            NOTICE OF MOTION NO.100 OF 2018
                                          IN
                             WRIT PETITION NO.1155 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Balkrishna Gopal Bhogale                 ....     Respondent


                                      ALONGWITH
                            NOTICE OF MOTION NO.114 OF 2018
                                          IN
                             WRIT PETITION NO.1159 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Ramesh Vaman Vaidya                      ....     Respondent

                                      ALONGWITH
                            NOTICE OF MOTION NO.116 OF 2018
                                          IN
                             WRIT PETITION NO.1124 OF 2017




            ::: Uploaded on - 24/09/2018                 ::: Downloaded on - 24/09/2018 23:28:34 :::
 Dusane                                     3/5               2 nmw 136.2018.doc

         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Jaywant Sitaram Vichare                  ....     Respondent


                                      ALONGWITH
                            NOTICE OF MOTION NO.132 OF 2018
                                          IN
                             WRIT PETITION NO.1150 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Narayan Mulji Waghela                    ....     Respondent


                                      ALONGWITH
                            NOTICE OF MOTION NO.141 OF 2018
                                          IN
                             WRIT PETITION NO.1168 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Yashwant Shankar Surve                   ....     Respondent


                                       ALONGWITH
                             CHAMBER ORDER NO.461 OF 2018
                                           IN
                            WRIT PETITION (ST) NO.481 OF 2017


         Birla Precision Technologies Ltd. & Anr. ....     Petitioner
               Vs.
         Joyaji Ramchandra Tawade (died)          ....     Respondents
         thru' his LR Manisha Tawade




            ::: Uploaded on - 24/09/2018                 ::: Downloaded on - 24/09/2018 23:28:34 :::
 Dusane                                           4/5                2 nmw 136.2018.doc


         Mr. Priten P. Killedar for the Applicant.
         None for respondents. 


                                            Coram  : SMT. SADHANA S. JADHAV, J.
                                            Date     : 18th September 2018

         P.C.:

         1               The   Writ   Petition  No.  1121  of  2017 was  dismissed for

want of prosecution on 4th May 2017. There is a delay of 208 days in filing the Notice of Motion seeking the relief of recalling the order of dismissal for want of prosecution. For the reasons assigned in the Notice of Motion No.136 of 2018, the delay of 208 days is condoned and the matter is restored to its original status. 2 Learned counsel for the petitioner has placed on record a list of 10 persons, who happen to be the respondents in the original petition. The cheques are ready and the respondents would be at liberty to collect their respective cheques from the office of the petitioner at Nariman Point, Mumbai within two weeks from today. The list stating the number of the cheques and the amount is taken on record and marked as Article "X" for the purpose of identification. ::: Uploaded on - 24/09/2018 ::: Downloaded on - 24/09/2018 23:28:34 :::

Dusane 5/5 2 nmw 136.2018.doc The Notice of Motion No.136 of 2018 is allowed and the matter is restored to its original status. Stand over 9th October 2018.

( SMT. SADHANA S. JADHAV, J.) ::: Uploaded on - 24/09/2018 ::: Downloaded on - 24/09/2018 23:28:34 :::