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Jammu & Kashmir High Court

Shabir Ahmed Dar vs Farooq Ahmed Shah And Ors on 27 September, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                            Sr. No. 18
                                                                            Regular List



                           HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                           AT JAMMU

                                                             CPSW No. 8/2018

                  Shabir Ahmed Dar                                          .... Petitioner(s)

                                                  Through:- Mr. R K S Thakur, Advocate.

                                            V/s

                  Farooq Ahmed Shah and ors.                              .....Respondent(s)

                                                  Through:- Mr. Vishal Bharti, Dy. AG.

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                    ORDER

Respondent nos. 1 to 4 have filed their statement of facts but the same are not in compliance to judgment dated 09.07.2015.

In view of the aforesaid, four weeks' last and final opportunity is granted to the learned counsel for respondents to file compliance report in terms of order dated 09.07.2015.

List on 02.11.2021 .

(Sindhu Sharma) Judge JAMMU 27.09.2021 Tarun TARUN KUMAR GUPTA 2021.09.27 19:30 I attest to the accuracy and integrity of this document