Jammu & Kashmir High Court
Shabir Ahmed Dar vs Farooq Ahmed Shah And Ors on 27 September, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 18
Regular List
HIGH COURT OF JAMMU& KASHMIR AND LADAKH
AT JAMMU
CPSW No. 8/2018
Shabir Ahmed Dar .... Petitioner(s)
Through:- Mr. R K S Thakur, Advocate.
V/s
Farooq Ahmed Shah and ors. .....Respondent(s)
Through:- Mr. Vishal Bharti, Dy. AG.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Respondent nos. 1 to 4 have filed their statement of facts but the same are not in compliance to judgment dated 09.07.2015.
In view of the aforesaid, four weeks' last and final opportunity is granted to the learned counsel for respondents to file compliance report in terms of order dated 09.07.2015.
List on 02.11.2021 .
(Sindhu Sharma) Judge JAMMU 27.09.2021 Tarun TARUN KUMAR GUPTA 2021.09.27 19:30 I attest to the accuracy and integrity of this document