Supreme Court - Daily Orders
Ajay Munjal Memorial Trust vs Power Grid Corporation Of India on 24 August, 2017
Bench: A.K. Sikri, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 1243 OF 2017
IN
CIVIL APPEAL NO. 8342 OF 2009
AJAY MUNJAL MEMORIAL TRUST & ORS. ... Petitioners
VERSUS
POWER GRID CORPORATION OF INDIA LTD. & ORS. ... Respondents
O R D E R
Delay in filing the review petition is condoned. The instant petition is filed seeking review of judgment dated 14.12.2016 passed in the aforementioned civil appeal.
We have carefully gone through the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.
......................, J. [ A.K. SIKRI ] ......................, J. [ R. BANUMATHI ] New Delhi;
August 24, 2017.
Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.08.30 15:55:52 IST Reason: ITEM NO.1001 SECTION XVII CHAMBER MATTER S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 1243/2017 in C.A. No. 8342/2009 AJAY MUNJAL MEMORIAL TRUST & ORS. Petitioner(s) VERSUS POWER GRID CORPORATION OF INDIA LTD. & ORS. Respondent(s) (With IA 1/2017 - FOR CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 24-08-2017 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(NIDHI AHUJA) (MADHU NARULA) COURT MASTER COURT MASTER [Signed order is placed on the file.]