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Supreme Court - Daily Orders

Ajay Munjal Memorial Trust vs Power Grid Corporation Of India on 24 August, 2017

Bench: A.K. Sikri, R. Banumathi

                                      IN THE SUPREME COURT OF INDIA

                                         CIVIL APPELLATE JURISDICTION

                                 REVIEW PETITION (CIVIL) NO. 1243 OF 2017
                                                     IN
                                       CIVIL APPEAL NO. 8342 OF 2009

                      AJAY MUNJAL MEMORIAL TRUST & ORS.                 ... Petitioners

                                                    VERSUS

                      POWER GRID CORPORATION OF INDIA LTD. & ORS.       ... Respondents



                                                  O R D E R

Delay in filing the review petition is condoned. The instant petition is filed seeking review of judgment dated 14.12.2016 passed in the aforementioned civil appeal.

We have carefully gone through the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.

......................, J. [ A.K. SIKRI ] ......................, J. [ R. BANUMATHI ] New Delhi;

August 24, 2017.

Signature Not Verified

Digitally signed by
NIDHI AHUJA
Date: 2017.08.30
15:55:52 IST
Reason:
ITEM NO.1001                                                SECTION XVII
CHAMBER MATTER

                 S U P R E M E C O U R T O F          I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 1243/2017 in C.A. No. 8342/2009 AJAY MUNJAL MEMORIAL TRUST & ORS. Petitioner(s) VERSUS POWER GRID CORPORATION OF INDIA LTD. & ORS. Respondent(s) (With IA 1/2017 - FOR CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 24-08-2017 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(NIDHI AHUJA) (MADHU NARULA) COURT MASTER COURT MASTER [Signed order is placed on the file.]