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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(viii) in The M.P. Denatured Spirituous Preparation Rules, 1969

(viii)The formula of the denatured spirituous preparation that is to say the names of the various ingredients in the preparation and percentage of preparation of non-volatile ingredients by weight or volume in the said preparation.