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Union of India - Section

Section 97 in National Company Law Appellate Tribunal Rules, 2016

97. Indexing of case files after disposal.

- After communication of the order to the parties or legal representative, the official concerned shall arrange the records with pagination and prepare in the Index Sheet in Form no. to be prescribed by the Appellate Tribunal and he shall affix initials and then transmit the records with the Index initials to the records room.