Section 2(q) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010
(q)"service provider." shall include hotels, heritage hotels, motels, restaurants, dhabas, Paying Guest 1-louses, handicraft shops or emporiems, travel agents, tour operators, excursion agents, travel transport agencies, taxi-cabs, Guides and similar service providers who are providing services to the tourists whether they are recognized and registered as such or not by the prescribed authority;
