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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(2)(ii) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(ii)a notice in writing to that effect has been delivered in Form 8, not later than 3.00 p.m. on the last day of withdrawal of candidatures to the Returning Officer under intimation to the District Election Officer; and