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State of Karnataka - Section

Section 34 in Visvesvaraya Technological University Act, 1994

34. Appointment of Directors and Teachers.

(1)There shall be a Board of Appointment for selecting persons for appointment as Directors, Professors, Readers, Lecturers and to other teaching posts in the University.
(2)Every such Board shall have the Vice Chancellor as the ex-officio Chairman.
(3)The other members of the Board shall be constituted as per Statutes in that regard.