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Union of India - Section

Section 7 in The Regional Centre for Biotechnology Act, 2016

7. Objectives of Regional Centre.

- The objectives of the Regional Centre shall be-
(a)to disseminate and to advance knowledge by providing instructional and research facilities in such branches of biotechnology and related fields as it may deem fit including technology policy development;
(b)to provide capacity-building through education, training, research and development in biotechnology and related academic fields for sustainable development objectives through regional and international cooperation;
(c)to facilitate transfer of knowledge and technology relating to biotechnology at the regional level;
(d)to create a hub of biotechnology expertise and to address human resources needs in the countries in the region;
(e)to promote and strengthen international co-operation to improve the social and economic conditions and welfare of the people;
(f)to promote and facilitate a network of satellite centres in the region as well as within India.