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Union of India - Section

Section 98 in The Navy (Pension) Regulations, 1964

98. Scale of special pension and gratuity.

- The scales of special pension and gratuity shall be:
QualifyingService Scale
A-Specialpension
Fifteenyears or more Pensionat the rates specified in regulation 86.
Tenyears or more but less than fifteen years. Thepension which bears the same ratio to the minimum servicepension under regulation 86, as the completed years ofqualifying service bears to fifteen.
B.Special gratuity
Fiveyears or more but less than ten years. Gratuityat the rate of one and one-third month's pay for such completedyear of qualifying service.
Lessthan five years. Gratuityequal to three month's pay.