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Delhi High Court - Orders

Punjab And Sindh Bank vs Sh Raj Kumar on 19 October, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Sanjeev Narula

                                    $~15
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           LPA 410/2023 & CM APPL. 22976-22977/2023
                                                PUNJAB AND SINDH BANK                                                          ..... Appellant
                                                                                      Through:                Mr. Rajat Arora, Mr. Sneh Vardhan,
                                                                                                              Mr. Sourabh Mahla, Advocates.

                                                                                      versus

                                                SH RAJ KUMAR                                                                   ..... Respondent
                                                                                      Through:                Mr. G. S. Chaturvedi, Advocate with
                                                                                                              petitioner in person.

                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                   ORDER

% 19.10.2023

1. The present appeal is admitted for final hearing.

2. List in due course under the category of 'Regular' matters.

SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 19, 2023 MS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:27:41