Delhi High Court - Orders
Punjab And Sindh Bank vs Sh Raj Kumar on 19 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 410/2023 & CM APPL. 22976-22977/2023
PUNJAB AND SINDH BANK ..... Appellant
Through: Mr. Rajat Arora, Mr. Sneh Vardhan,
Mr. Sourabh Mahla, Advocates.
versus
SH RAJ KUMAR ..... Respondent
Through: Mr. G. S. Chaturvedi, Advocate with
petitioner in person.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 19.10.2023
1. The present appeal is admitted for final hearing.
2. List in due course under the category of 'Regular' matters.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 19, 2023 MS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:27:41