Karnataka High Court
Shri. M. Eranna And Ors vs The State Of Karnataka And Ors on 27 February, 2023
Author: Jyoti Mulimani
Bench: Jyoti Mulimani
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WP No. 226218 of 2020
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 27TH DAY OF FEBRUARY, 2023
BEFORE
THE HON'BLE MS. JUSTICE JYOTI MULIMANI
WRIT PETITION NO. 226218 OF 2020 (CS-EL/M)
BETWEEN:
1. SHRI. M. ERANNA
S/O MALLESHAPPA, AGE: 54 YEARS,
OCC: CONTRACTOR-I/PRESIDENT,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: NEAR FST TALKIES, RAICHUR ROAD,
TQ: MANVI, DIST: RAICHUR - 584 123.
2. SHRI. SIDDARAMAPPA
S/O NAGAPPA,
AGE: 36 YEAS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
Digitally signed by
R/O: WARD NO. 18, NEAR BERABAN MASJID,
THEJASKUMAR N IBRAHIM COLONY, TQ: MANVI,
Location: HIGH DIST: RAICHUR - 584 123.
COURT OF
KARNATAKA
3. SHRI. NARASAPPA
S/O NAGAPPA,
AGE: 36 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: BALLATAGI VILLAGE,
TQ: MANVI, DIST: RAICHUR - 584 123.
4. SHRI. HANUMANTHAPPA KATTIKAR
S/O LINGANNA,
AGE: 56 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
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WP No. 226218 of 2020
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: SANNA HOSUR VILLAGE, POST: MADAGIRI,
TQ: MANVI, DIST: RAICHUR - 584 123.
5. SHRI. BUDDANNA
S/O SHIVANNA,
AGE: 45 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: GAVIGATTA VILLAGE, POST: ALDAL,
TQ: MANVI, DIST: RAICHUR - 584 123.
6. SHRI. M. ERANNA
S/O ERANNA,
AGE: 45 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: ATTANUR VILLAGE, TQ: MANVI,
DIST: RAICHUR - 584 123.
7. SHRI. SRINIVAS
S/O DODDA BASAVARAJAPPA,
AGE: 42 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: SIKAL VILLAGE, POST: KORAVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
8. SHRI. BAJJANNA
S/O SHARANAPPA,
AGE: 53 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: K.GUDADDINNI VILLAGE,
TQ: MANVI, DIST: RAICHUR - 584 123.
9. SMT. GEETHA W/O VIVEKANANDA
AGE: 36 YEARS, OCC: HOUSE WIFE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: SNGAPUR ROAD, MANVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
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WP No. 226218 of 2020
10 SHRI. RAVIKUMAR
S/O LATE AMBANNA,
AGE: 34 YEARS, OCC: BUSINESS/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: KONAPUR PET, MANVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
11. SHRI. SMASHIRKHAN
S/O HOUJADARKHAN,
AGE: 50 YEARS, OCC: BUSINESS/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: ISLAM NAGAR, K.G. ROAD, MANVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
12. SHRI. BHEERAPPA
S/O BASSANNA,
AGE: 59 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: KADADINNI VILLAGE, MANVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
13 SHRI. VEDAWATHI
W/O B.V. BOMMANAL,
AGE: 57 YEARS, OCC: HOUSE WIFE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: SIKAL VILLAGE, POST: KORAVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
14. SHRI. SHANMUKHA ACHARI
S/O SIDDALINGAPPA,
AGE: 41 YEARS,
OCC: TAX CONSULTANT/DIRECTOR, LAXMI PATTINA
SOUHARDHA SAHAKARI NIYAMITA, MANVI, TQ:
MANVI, DIST: RAICHUR - 584 123,
R/O: CHIKALPARAVI VILLAGE, MANVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
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WP No. 226218 of 2020
15. SHRI. D. ADHINARAYANA
S/O SRIRAMULU,
AGE: 54 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: ANJANEYYA CAMP, BALLATAGI VILLAGE,
TQ: MANVI, DIST: RAICHUR - 584 123.
16. SMT. D. RAJESWARI
W/O SIDRAMAPPA,
AGE: 42 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: PAMPA HOUSING COLONY, MANVI,
TQ: MANVI, DIST: RAICHUR - 584 123.
17. SHRI. LAXMIPATI PATIL
S/O LATE HANUMATHAPPA,
AGE: 40 YEARS, OCC: AGRICULTURE/DIRECTOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI, DIST: RAICHUR - 584 123,
R/O: BYAGAVAT VILLAGE, TQ: MANVI,
DIST: RAICHUR - 584 123.
...PETITIONERS
(BY SRI. ARUNKUMAR AMARGUNDAPPA., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING, BENGALURU - 560 001.
REPRESENTED BY ITS PRINCIPAL SECRETARY.
2. THE REGISTRAR OF
CO-OPERATIVE SOCIETIES,
ALI ASKER ROAD,
BENGALURU-560052.
3. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, SHANTHI NAGAR,
T.T.M.C. 'A' BLOCK,
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WP No. 226218 of 2020
SHANTHI NAGAR, BENGALURU-560 027,
REPRESENTED BY ITS SECRETARY.
4. THE JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES,
RAICHUR - 584 101.
5. THE DEPUTY REGISTRAR OF
CO-OPERATIVE SOCIETIES,
RAICHUR - 584 101.
6. THE SUPERINTENDANT,
OFFICE OF DEPUTY REGISTRAR,
OF CO-OPERATIVE SOCIETIES,
RAICHUR - 584 101.
7. LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANAVI, TQ. MANVI DIST. RAICHUR - 584 123.
REP.BY ITS CHIEF EXECUTIVE OFFICER.
8. THE DISTRICT CO-ORDINATOR/ ADMINISTRATOR,
LAXMI PATTINA SOUHARDHA SAHAKARI NIYAMITA,
MANVI, TQ: MANVI DIST: RAICHUR - 584 123.
9. THE MANAGING DIRECTOR,
KARNATAKA STATE SOUHARDA FEDERAL
CO-OPERATIVE LTD.,
NIRMANA BAVANA, DR. RAJKUMAR ROAD,
1ST BLOCK, RAJAJINAGAR,
BANGALORE - 560 010.
...RESPONDENTS
(BY SRI.SHIVAKUMAR R.TENGLI., AGA FOR R1 & R2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA, SEEKING CERTAIN
RELIEFS.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
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WP No. 226218 of 2020
ORDER
Sri.Arunkumar Amargundappa., learned counsel for the petitioners has appeared in person.
Counsel submits that the Writ Petition may be dismissed as having become infructuous.
The oral submission made on behalf of learned counsel for the petitioners is placed on record.
The Writ Petition is dismissed as having become infructuous.
Sd/-
JUDGE TKN/VNR List No.: 1 Sl No.: 24