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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(5) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(5)There shall be a single door for entry and exit for the licensed shop and sales shall be conducted without giving entry to the customers inside the premises.