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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Greater Bengaluru City Corporation -

Section 7(vi) in The Vellore Institute of Technology Bangalore Act, 2012

(vi)to collaborate with any other universities, research institutions, nonprofit organizations, industry associations, professional associations or other organizations offer specific educational and research programmes, training programmes and exchange programmes for students, faculty members and others;