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Supreme Court - Daily Orders

Reliance General Insurance Company ... vs Kamla Devi And Others on 13 March, 2015

Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya

  ITEM NO.40                             COURT NO.1                 SECTION IVB

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)...CC No(s).4236/2015

  (Arising out of impugned final judgment and order dated 19/09/2014
  in FAO No. 7898/2014 passed by the High Court of Punjab & Haryana
  at Chandigarh)

  RELIANCE GENERAL INSURANCE COMPANY LTD.                            Petitioner(s)

                                                 VERSUS

  KAMLA DEVI AND OTHERS                                              Respondent(s)

  (With appln. (s) for c/delay in filing SLP)

  Date : 13/03/2015 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA

  For Petitioner(s)                Ms. Prerna Mehta,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Dismissed.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.14 12:24:33 IST Reason: