Supreme Court - Daily Orders
Reliance General Insurance Company ... vs Kamla Devi And Others on 13 March, 2015
Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya
ITEM NO.40 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).4236/2015
(Arising out of impugned final judgment and order dated 19/09/2014
in FAO No. 7898/2014 passed by the High Court of Punjab & Haryana
at Chandigarh)
RELIANCE GENERAL INSURANCE COMPANY LTD. Petitioner(s)
VERSUS
KAMLA DEVI AND OTHERS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 13/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
For Petitioner(s) Ms. Prerna Mehta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.14 12:24:33 IST Reason: