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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(1)(c) in The U.P. Entertainments and Betting Tax Rules, 1981

(c)The Chairman and Members of the Central Board of Film Censors, the Regional Officers of the Central Board of Film Censors, Madras and Calcutta, the Assistant Regional Officer, Bombay and the Members of the Advisory Panel, Bombay, Calcutta and Madras of the said Board when they obtain admission into a licensed cinema without payment on a complimentary ticket issued to them by the exhibitors of such cinema for the purpose of satisfying themselves that the provisions of the Cinematograph (Censorship) Rules, 1958 are being complied with;