Section 26(26)(c) in The Railway Protection Force Rules, 1987
(c)guide the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)]s in the protection and security ofrailway property and in combating crime against it;