Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 19 in The Gujarat Municipal Finance Board Act, 1979 19. Loans to the Board. - The State Government may, from time to time, advance loans to the Board on such terms and conditions as the State Government may determine.
