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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in THE MARINE AIDS TO NAVIGATION ACT, 2021

(2)The Central Government shall develop the heritage lighthouses designated under sub-section (1),in addition to their function as aids to navigation or otherwise, for educational, cultural and tourism purposes, in such manner as may be prescribed.