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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5A(4) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(4)For the purpose of this section the provisions of sub-section (1), and subsections (4) to (10) of Section 5 and Section 6 Section 6-A and Section 6-B shall apply mutatis mutandis.]