Securities Appellate Tribunal
Sharmila Raj Thackeray & Ors. vs Sebi on 7 November, 2022
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 07.11.2022
Appeal No. 165 of 2020
Sharmila Raj Thackeray & Ors. ...Appellants
Versus
Securities and Exchange Board of India & Ors. ...Respondents
Mr. Somasekhar Sundaresan, Advocate with Mr. Abishek
Venkatraman and Mr. Mangesh Sawant, Advocates for
Appellants.
Mr. Gaurav Joshi, Senior Advocate with Mr. Mihir Mody,
Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K.
Ashar & Co. for Respondent No. 1.
Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates and
Mr. Anurag Bansal, Director of Respondent No. 2 SMC.
Mr. Rashid Boatwalla, Advocate with Mr. Juan D'Souza,
Advocate i/b MKA & Co. for Respondent No. 5.
ORDER:
1. List on November 24, 2022.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to 2 act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Justice M.T. Joshi Judicial Member Ms. Meera Swarup RAJALAK Digitally signed by Technical Member SHMI 07.11.2022 RAJALAKSHMI HARISH HARISH NAIR Date: 2022.11.17 NAIR 14:28:29 +05'30' msb