Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Maharashtra - Subsection Section 69(5) in The Hyderabad Court of Wards Act, 1350 F (5)Sections 161, 163, 164 and 165 of the Hyderabad Laiid Revenue Act No. VIII of 1317 F. shall apply to appeals under this section.
