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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(12) in The Evidence Act, 1977 (1920 A.D)

(12)the names of the members and officers of the Court and of their deputies and sub ordinate officer sand assistants, and also of all officers acting in execution of its process, and of all advocates, attorneys, proctors, vakils, pleaders and other persons authorised by law to appear or act before it;