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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(b) in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973

(b)to advance loans to the owners and occupants in slum areas for carrying out improvements or repairs and the Board shall be competent to raise funds for this purpose;