Karnataka High Court
Sri Mahesha @ Pepsi vs The State Of Karnataka on 7 July, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
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4. Comidaring ma zk find it the petitions aha}! be released on bail
a) The penoml bond aalvuat aurew Ear aaemmian of tha trial % wfi.t% and the wkleence;
A "ii ahallappear before the Court: 353
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