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Delhi High Court - Orders

Aimil Ltd vs Satinder Gulati on 30 March, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~59
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RFA 204/2019 & CM APPL. 11480/2019, CM APPL.
                                 22964/2019

                                 AIMIL LTD                                     ..... Appellant
                                                    Through      None

                                                    versus

                                 SATINDER GULATI                               ..... Respondent
                                              Through            None

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                         ORDER

% 30.03.2022

1. There is no appearance on behalf of the parties.

2. Issue court notice, without process fee, to learned Counsel for the parties or to the parties themselves, if un-represented by any Counsel, returnable on 12th July, 2022.

C. HARI SHANKAR, J MARCH 30, 2022 dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:22.04.2022 13:31:33