Delhi High Court - Orders
Aimil Ltd vs Satinder Gulati on 30 March, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 204/2019 & CM APPL. 11480/2019, CM APPL.
22964/2019
AIMIL LTD ..... Appellant
Through None
versus
SATINDER GULATI ..... Respondent
Through None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 30.03.2022
1. There is no appearance on behalf of the parties.
2. Issue court notice, without process fee, to learned Counsel for the parties or to the parties themselves, if un-represented by any Counsel, returnable on 12th July, 2022.
C. HARI SHANKAR, J MARCH 30, 2022 dsn Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:22.04.2022 13:31:33