Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109A(2)] [Section 109A] [Entire Act]

State of Maharashtra - Subsection

Section 109A(2)(iv) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(iv)that the monies spent are not in excess of the amount provided for in the budget or justified by the facts or circumstances of the case.