Section 218(5) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(5)The Lekhpal shall start the preparation of the Jamabandi after July 15, if forms are available. The arrears of land revenue of the previous fasal, which may be due from the tenure-holder, including the suspended revenue to be collected in the fasal shall be entered in the Jamabandi after September 30. The work of preparation of the Jamabandi shall ordinarily be completed within 15 days i.e., by October 15, but in cases where the number of Khatas in the Lekhpal halqa is large, it shall be completed by November 7, at the latest.
