Punjab-Haryana High Court
Hsiidc & Anr vs Gopala Agri Farms Pvt Ltd & Anr on 16 October, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.6332 of 2015 (O&M)
Date of decision: 16.10.2015
Haryana State Industrial & Infrastructure Development Corporation and
another
..... Appellants
Versus
Gopala Agrifarms Pvt. Ltd. and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Deepak Sabherwal, Advocate, for the appellants.
RAJESH BINDAL, J For order, see detailed reasons recorded in separate order passed today in RFA No.6331 of 2015 titled as Haryana State Industrial & Infrastructure Development Corporation and another v. Banwari Lal and others.
(RAJESH BINDAL) JUDGE 16.10.2015 sharmila SHARMILA 2015.10.20 16:19 I attest to the accuracy and authenticity of this document.
Chandigarh