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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(1)(c) in The U.P. Avas Evam Vikas Parishad Adhiniyam, 1965

(c)any drainage, water-supply, or means of lighting which is interrupted by reason of the execution of the work.