Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] State of Rajasthan - Subsection Section 207(a) in Rajasthan Land Revenue Act 1956 (a)hear and dispose of, one by one -(i)the objections made by the parties, and(ii)the claims and objections lodged by other persons, and
