Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 412] [Entire Act] State of Punjab - Subsection Section 412(2) in Punjab Jail Manual, 1996 (2)Every bundle shall be labelled with the number, name and date of sentence of the prisoner and arranged in the prisoners' property godown according to the month of sentence.