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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in Damodaram Sanjivayya National Law University Act, 2008

(1)There shall be established a University called [Damodaram Sanjivayya National Law University] [Substituted 'the Andhra Pradesh University of Law' by Act No. 15 of 2012, dated 14.5.2012.] with its headquarters at Visakhapatnam. The campuses of the University shall be located at [***] [Omitted 'Nizamabad and' by Act No. 14 of 2016, dated 10.5.2016.] Kadapa and at such other places as may be decided by the General Council.