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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3)(b) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(b)the stage-wise time schedule of completion of the project, including the provisions for civic infrastructure like water, sanitation and electricity.