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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(6)The inspection of Veterinary College shall be conducted by the inspectors in accordance with the procedure specified in the Veterinary Council of India (Inspectors and Visitors) Regulations, 1991 and after the inspection is completed, the inspectors shall prepare an inspection report on the adequacy of the standards of veterinary education including infrastructure, staff, equipment, accommodation, training and other facilities available at the Veterinary College and shall submit the same to the Executive Committee of the Council.