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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(2)(b) in Bihar Regional Development Authority Act, 1974

(b)Section 64 of the Indian Stamp Act, 1899 (11 of 1889) as modified from time to time shall be read as if it referred to the Authority as well as the State Government;