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Prashant Bhushan vs Union Of India on 2 August, 2016

     ITEM NO.81                         REGISTRAR COURT. 2                 SECTION XIV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                  No(s).   4680/2016

     PRASHANT BHUSHAN                                                   Petitioner(s)

                                                   VERSUS

     UNION OF INDIA AND ANR.                                            Respondent(s)

     (with appln. (s) for permission to place addl. documents on record
     and interim relief and office report)


     Date : 02/08/2016 This petition was called on for hearing today.


     For Petitioner(s)
                                        Ms. Kamini Jaiswal,Adv.

     For Respondent(s)                  Ms.Hema Sahu,Adv.
                                        Mr. B. Krishna Prasad,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

Both the respondents have filed the counter affidavit. They are directed to serve the copy of the counter affidavit to the Ld.counsel for the petitioner within one week and file proof. List the matter before the Hon'ble Court as per rules thereafter.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.08.02 16:53:22 TLT Reason: